Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49(3)] [Section 49] [Entire Act] Union of India - Subsection Section 49(3)(xiii) in The Gas Cylinders Rules, 2016 (xiii)the ISO accreditation certificate issued by any nationally or internationally recognized agency within a period of one year from the date of approval; and