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[Cites 0, Cited by 0] [Section 99] [Entire Act]

State of Bihar - Subsection

Section 99(ii) in Management and Working of the Forests

(ii)Apart from holding regular inspections according to the standard prescribed above, all Divisional Forest Officers should also pay surprise visit to and hold surprise check of the subordinate Forest Offices and Forest Blocks, within their respective jurisdictions. (Revenue Department No. C/F2401/59/-796 R, date March 1959).