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Bengal Presidency - Section

Section 1104 in Calcutta Port Act, 1890

1104.

-A. Commissioner to frame scales of tolls for use of docks, etc., by vessels.- (1) The Commissioners shall also frame scales of tolls for lite use of their docks, wharves, quays, stages, jetties and piers by vessels, whether sea-going or not, leviable when the Commissioners permit goods to be landed or shipped by persons other than their own 2[employees].
(2)The scales for sen-going vessels and vessels other than seagoing vessels may be either the same or different, as the Commissioners may think fit.