Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Odisha - Subsection Section 5(ix) in The Rules for the Working and Management of Prison Welfare Services in the Jails, 1985 (ix)to recommend the training facilities for the prisoners in Jail Industries and Crafts which may help them in future rehabilitation;
