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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(g) in Andhra Pradesh Language Pundits Training Colleges (Regulation of Admission) Rules, 2005

(g)The candidates admitted in Government/University Colleges shall pay tuition fee, special fee and other fee if any at the time of admission, as prescribed per annum, by the Government/University.