Supreme Court - Daily Orders
Chairman U.P. State Industrial ... vs Rafi Husain Siddiqui on 26 March, 2019
Bench: S.A. Bobde, L. Nageswara Rao
ITEM NO.1001, 1001.1 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 711/2019 in SLP(C) No. 18526/2013
CHAIRMAN U.P. STATE INDUSTRIAL DEVELOPMENT CORPORATION
LTD. & ORS. Petitioner(s)
VERSUS
RAFI HUSAIN SIDDIQUI & ORS. Respondent(s)
(WITH APPLN(S). FOR HEARING IN OPEN COURT, CONDONATION OF
DELAY, EXEMPTION FROM FILING O.T)
WITH
R.P.(C) No. 712/2019 in SLP(C) No. 19736/2013 (XI)
(WITH APPLN(S). FOR HERAING IN OPEN COURT, CONDONATION OF
DELAY)
R.P.(C) No. 713/2019 in SLP(C) No. 20037/2013 (XI)
(WITH APPLN(S). FOR HEARING IN OPEN COURT, CONDONATION OF
DELAY, EXEMPTION FROM FILING O.T)
Date : 26-03-2019 These matters were circulated today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
By Circulation
UPON hearing the counsel the Court made the following
O R D E R
Applications for hearing in open Court are dismissed. Delay condoned.
The Review Petitions are dismissed. Pending applications stand disposed of. [ Charanjeet Kaur ] [ Indu Kumari Pokhriyal ] A.R.-cum-P.S. Asstt. Registrar Signature Not Verified [ Signed order is placed on the file ] Digitally signed by CHARANJEET KAUR Date: 2019.04.02 13:46:33 IST Reason: IN THE SUPREME COURT OF INDIA INHERENT JURISDICTION REVIEW PETITION (CIVIL) NO. 711 OF 2019 IN SPECIAL LEAVE PETITION (CIVIL) NO. 18526 of 2013 CHAIRMAN, U.P. STATE INDUSTRIAL PETITIONER(S) DEVELOPMENT CORPORATION LTD. & ORS.
VERSUS RAFI HUSAIN SIDDIQUI & ORS. RESPONDENT(S) WITH REVIEW PETITION (CIVIL) NO. 712 OF 2019 IN SPECIAL LEAVE PETITION NO. 19736 OF 2013 REVIEW PETITION (CIVIL) NO. 713 OF 2019 IN SPECIAL LEAVE PETITION NO. 20037 OF 2013 O R D E R Applications for hearing in open court are dismissed.
Delay condoned.
We have carefully gone through the Review Petitions and the connected papers filed therewith. We do not find any ground, whatsoever, to entertain the same. The Review Petitions are, accordingly, dismissed.
...................J. [ S.A. BOBDE ] ...................J. [ L. NAGESWARA RAO ] NEW DELHI, MARCH 26, 2019.