Delhi High Court - Orders
Hc/Ro Ravikant Chaudhary & Ors vs Union Of India & Ors on 8 January, 2019
Author: S. Muralidhar
Bench: S.Muralidhar, Sanjeev Narula
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
11 & 14
+ W.P.(C) 10189/2016
HC/RO RAVIKANT CHAUDHARY & ORS. ..... Petitioners
Through: Ms Garima Sachdeva and Mr Pranav
Chadha, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr Arun Bhardwaj with Mr Nikhil
Bhardwaj and Mr Shashwat Sharma,
Advocates for UOI.
+ W.P.(C) 6680/2017
TANAKA RAM AND ORS. ..... Petitioners
Through: Ms Garima Sachdeva and Mr Pranav
Chadha, Advocates.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Ms Ruchi Jain, Advocate.
CORAM:
JUSTICE S.MURALIDHAR
JUSTICE SANJEEV NARULA
ORDER
% 08.01.2019 List on 23rd January, 2019.
S. MURALIDHAR, J.
SANJEEV NARULA, J. JANUARY 08, 2019 rd