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Delhi High Court - Orders

Hc/Ro Ravikant Chaudhary & Ors vs Union Of India & Ors on 8 January, 2019

Author: S. Muralidhar

Bench: S.Muralidhar, Sanjeev Narula

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*     IN THE HIGH COURT OF DELHI AT NEW DELHI
11 & 14
+                 W.P.(C) 10189/2016
HC/RO RAVIKANT CHAUDHARY & ORS.                 ..... Petitioners
                  Through: Ms Garima Sachdeva and Mr Pranav
                             Chadha, Advocates.

                        versus

UNION OF INDIA & ORS.                                    ..... Respondents
                   Through:           Mr Arun Bhardwaj with Mr Nikhil
                                      Bhardwaj and Mr Shashwat Sharma,
                                      Advocates for UOI.

+               W.P.(C) 6680/2017
TANAKA RAM AND ORS.                           ..... Petitioners
                Through: Ms Garima Sachdeva and Mr Pranav
                           Chadha, Advocates.
                versus

UNION OF INDIA AND ORS.                       ..... Respondents
                  Through: Ms Ruchi Jain, Advocate.
    CORAM:
    JUSTICE S.MURALIDHAR
    JUSTICE SANJEEV NARULA

                                 ORDER

% 08.01.2019 List on 23rd January, 2019.

S. MURALIDHAR, J.

SANJEEV NARULA, J. JANUARY 08, 2019 rd