Section 3 in The Rajasthan Land Reforms and Resumption of Jagirs Rules, 1954
3. Forms of notice and statement of income under section 7.
(1)the notice required to be given under sub-section (1) of section 7 of the Act shall be in Form 1.(2)The statement of income required to be furnished under subsection (1) of section 7 of the Act shall be in Form 2.
