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Delhi High Court - Orders

Ms. Samidha Saini And Ms. Samidha ... vs Govt. Of Nct Of Delhi And Ors on 12 February, 2019

Author: S. Muralidhar

Bench: S.Muralidhar, Sanjeev Narula

$~76
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+                        W.P.(C) 9365/2017
MS. SAMIDHA SAINI AND MS. SAMIDHA CHANDELA ..... Petitioner
                         Through:      Mr. Vishal Mann, Advocate.

                         versus

GOVT. OF NCT OF DELHI AND ORS.               ..... Respondents
                   Through: Mr. Sanjay Kumar Pathak, Advocate
                            with Mrs. K.K. Kiran Pathak, Mr.
                            Sunil Kumar Jha and Mr. M.S.
                            Akhtar,      Advocates          for
                            LAC/L&B/GNCTD.

       CORAM:
       JUSTICE S.MURALIDHAR
       JUSTICE SANJEEV NARULA

                                  ORDER

% 12.02.2019 Awaiting the judgment of the Constitution Bench of the Supreme Court, list on 2nd September 2019.

S. MURALIDHAR, J.

SANJEEV NARULA, J.

FEBRUARY 12, 2019 ss