Delhi High Court - Orders
Ms. Samidha Saini And Ms. Samidha ... vs Govt. Of Nct Of Delhi And Ors on 12 February, 2019
Author: S. Muralidhar
Bench: S.Muralidhar, Sanjeev Narula
$~76
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9365/2017
MS. SAMIDHA SAINI AND MS. SAMIDHA CHANDELA ..... Petitioner
Through: Mr. Vishal Mann, Advocate.
versus
GOVT. OF NCT OF DELHI AND ORS. ..... Respondents
Through: Mr. Sanjay Kumar Pathak, Advocate
with Mrs. K.K. Kiran Pathak, Mr.
Sunil Kumar Jha and Mr. M.S.
Akhtar, Advocates for
LAC/L&B/GNCTD.
CORAM:
JUSTICE S.MURALIDHAR
JUSTICE SANJEEV NARULA
ORDER
% 12.02.2019 Awaiting the judgment of the Constitution Bench of the Supreme Court, list on 2nd September 2019.
S. MURALIDHAR, J.
SANJEEV NARULA, J.
FEBRUARY 12, 2019 ss