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[Cites 0, Cited by 0] [Section 97(1)] [Section 97] [Entire Act]

State of West Bengal - Subsection

Section 97(1)(d) in West Bengal Co-operative Societies Act, 2006

(d)[ The audit report of the accounts of all apex and federal Co-operative Societies shall be laid by the State Government before the State Legislature in such manner as may be prescribed.] [Substituted by Act No. 13 of 2015 (w.e.f. 25.5.2010).]