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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Himachal Pradesh - Subsection

Section 43(xii) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(xii)report to the Managing Director of the Board, as soon as possible, in respect of fraud, embezzlement, theft or loss of the Committee fund or property; and