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State of Odisha - Section

Section 28 in Bhubaneswar Development Authority (Planning and Building Standards) Regulations, 2001

28. Plantation and Roads.

(1)In every building area, at least 10% of the land shall be utilised for plantation, but in case of multi-storeyed buildings, at least 20% of the land shall be used for plantation. The plantation shall be completed by the time, the construction of the building is completed.
(2)Every building shall have a public road of at least 6 metres width.
(3)In case of a private road which gives access to one or more buildings, the owner of the said private road shall by way of gift transfer the same to the Local Authority for its maintenance.