Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Punjab - Subsection

Section 62(g) in Punjab Regional and Town Planning and Development Act, 1995

(g)[ preservation of objects, features, structure or places of historical, natural, architectural or scientific interest, educational value and heritage site:] [Substituted by Punjab Act No. 13 of 2003.].