Madhya Pradesh High Court
Ramjeet Shukla vs The State Of Madhya Pradesh on 10 December, 2025
1 MCRC-9483-2010 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 9483 of 2010 (RAMJEET SHUKLA Vs THE STATE OF MADHYA PRADESH ) Dated : 10-12-2025 None for the petitioner.
Issue SPC to the petitioner. Office is directed to list this case along with the report of SPC.
(HIMANSHU JOSHI) JUDGE Hashmi Signature Not Verified Signed by: S HUSHMAT HUSSAIN Signing time: 18-12-2025 10:53:58