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Bombay High Court

Vasantrao Naik Vimukta Jatis And ... vs Dattue Ashruba Sangle on 29 March, 2023

Author: Sandeep V. Marne

Bench: Sandeep V. Marne

                                                                      Board Sr.No.:-40

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 3120 OF 2020

 Dattu S/o Ashruba Sangle,                    ....PETITIONER
             V/S
 The Stat Of Maharashtra And Others Through....RESPONDENT

Its Secretary, WITH WRIT PETITION NO. 10822 OF 2019 Kiran S/o. Mahadeo Girhe ....PETITIONER V/S The State Of Maharashtra, Through Its Secretary ....RESPONDENT And Anr.

WITH WRIT PETITION NO. 10818 OF 2019 Popat S/o. Bajinath Gite ....PETITIONER V/S The State Of Maharashtra, Through Its Secretary ....RESPONDENT And Anr.

WITH WRIT PETITION NO. 10819 OF 2019 Mohan S/o. Namdev Patole ....PETITIONER V/S The State Of Maharashtra, Through Its Secretary ....RESPONDENT And Anr.

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WITH WRIT PETITION NO. 10823 OF 2019 Shrikant S/o. Gangaram Chaukekar ....PETITIONER V/S The State Of Maharashtra, Through Its Secretary ....RESPONDENT And Anr.

WITH WRIT PETITION NO. 10825 OF 2019 Sanjeevkumar S/o. Ramsingh Badgujar ....PETITIONER V/S The State Of Maharashtra, Through Its Secretary ....RESPONDENT And Anr.

WITH WRIT PETITION NO. 3118 OF 2020 Shailja Pralhad Kale ....PETITIONER V/S The State Of Maharashtra Through Its ....RESPONDENT Secretaryand Others WITH WRIT PETITION NO. 13170 OF 2019 Bhimrao S/o Lahu Naik ....PETITIONER V/S The State Of Maharashtra Through Its ....RESPONDENT Secretaryand Others WITH WRIT PETITION NO. 1424 OF 2023 Page 2/6 ::: Uploaded on - 29/03/2023 ::: Downloaded on - 31/03/2023 00:26:12 ::: Santosh S/o. Gopal Rane ....PETITIONER V/S The State Of Maharashtra And Anr ....RESPONDENT WITH WRIT PETITION NO. 10820 OF 2019 Pratap S/o. Ragunath Pawar ....PETITIONER V/S The State Of Maharashtra, Through Its Secretary ....RESPONDENT And Anr.

WITH WRIT PETITION NO. 10816 OF 2019 Sandeep S/o. Shivram Chavan ....PETITIONER V/S The State Of Maharashtra, Through Its Secretary, ....RESPONDENT Welfare Of Vimukta Jatis, Nomadic Tribe, WITH WRIT PETITION NO. 10817 OF 2019 Sow. Madhavi Indrasen Rele ....PETITIONER V/S The State Of Maharashtra, Through Its Secretary ....RESPONDENT And Anr.

WITH WRIT PETITION NO. 10821 OF 2019 Pramod S/o. Nathuram Gurav ....PETITIONER V/S The State Of Maharashtra, Through Its Secretary ....RESPONDENT And Anr.

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WITH WRIT PETITION NO. 10824 OF 2019 Kishor S/o. Tukaram Wani ....PETITIONER V/S The State Of Maharashtra, Through Its Secretary ....RESPONDENT And Anr.

WITH WRIT PETITION NO. 13168 OF 2019 Laxman Jagannath Chopde ....PETITIONER V/S The State Of Maharashtra Through Its ....RESPONDENT Secretaryand Others WITH WRIT PETITION NO. 13169 OF 2019 Husain S/o Govindrao Atram ....PETITIONER V/S The State Of Maharashtra Through Its ....RESPONDENT Secretaryand Others WITH WRIT PETITION NO. 13171 OF 2019 Sharad Ravan Naik, ....PETITIONER V/S The State Of Maharashtra, Through Its Secretary, ....RESPONDENT And Other WITH WRIT PETITION NO. 13175 OF 2019 Page 4/6 ::: Uploaded on - 29/03/2023 ::: Downloaded on - 31/03/2023 00:26:12 ::: Chaya Prakash Gaydhane ....PETITIONER V/S The State Of Maharashtra, Through Its Secretary, ....RESPONDENT And Other WITH WRIT PETITION NO. 13173 OF 2019 Hemant Laxmanrao Lambe ....PETITIONER V/S The State Of Maharashtra, Through Its Secretary, ....RESPONDENT And Other WITH WRIT PETITION NO. 3117 OF 2020 Sudam S/o Sopanrao Salve ....PETITIONER V/S The State Of Maharashtra Through Its ....RESPONDENT Secretaryand Others WITH WRIT PETITION NO. 3116 OF 2020 Dadasaheb Ravan Gaikwad ....PETITIONER V/S The State Of Maharashtra Through Its Secretary ....RESPONDENT And Others WITH WRIT PETITION NO. 3119 OF 2020 Ramlal S/o Devidas Choudhari ....PETITIONER V/S The State Of Maharashtra Through Its Page 5/6 ::: Uploaded on - 29/03/2023 ::: Downloaded on - 31/03/2023 00:26:12 ::: Secretaryand Others WITH CIVIL APPLICATION IN WP NO. 275 OF 2020 In Writ Petition 3120 OF 2020 Vasantrao Naik Vimukta Jatis And Nomadic ....APPLICANT Tribes Development Corporation Ltd V/S Dattue Ashruba Sangle ....RESPONDENT Mr. Vikrant Valse for Petitioner in WP/3120/2020, WP/13168/2019,WP/13173/2019,WP/13175/2019,WP/13171/2 019,WP/3117/2020,WP/3118/2020,WP/3119/2020,WP/13169/2 019 & WP/3116/2020. Mr. Ashwin Sakolkar for Petitoner in WP/10816/2019, WP/10817/2019 ,WP/10825/2019, WP/10819/2019, WP/10818/2019, WP/10820/2019, WP/10821/2019, WP/10822/2019, WP/10823/2019 & WP/10824/2019 Mr. Nishigandh Patil for Respondent No. 2 Mr. P. P. Kakade, GP a/w Mr. B. V. Samant, AGP for State CORAM : HON'BLE THE ACTING CHIEF JUSTICE & HON'BLE SHRI JUSTICE SANDEEP V. MARNE, JJ DATE : 29th March, 2023 P.C. :

S. O. to 31/03/2023 .
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