Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 89] [Entire Act]

Union of India - Subsection

Section 89(1) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(1)When a President, or Royal personage is passing in a boat or tender, or when the Flag Officer, or Commodore as specified in Regulation 84, with his flag or broad pendant flying in a boat or tender, is passing a ship not under way, the guard and band shall be paraded, the bugles sounding, and the salute as laid down in Regulations 82 to 84 given, unless otherwise ordered.