Supreme Court - Daily Orders
Lt. Cdr. Gurmukh Singh vs Union Of India . on 12 July, 2016
ITEM NO.56 REGISTRAR COURT. 1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. CHIRAG BHANU SINGH
Civil Appeal No(s). 7989/2015
LT. CDR. GURMUKH SINGH Appellant(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(with appln. (s) for c/delay in re-filing appeal and condonation of
delay in filing appeal. and office report)
WITH
C.A. D 7231/2016
(With appln.(s) for leave to appeal u/s 31(1) of the armed forces
tribunal act, 2007 and Office Report)
Date : 12/07/2016 This appeal was called on for hearing today.
For Appellant(s)
Mr. Alok Gupta,Adv.
Mr. B. V. Balaram Das,Adv.
For Respondent(s)
Mr. Sandeep Singh, Adv.
Mr. B. V. Balaram Das,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Counter affidavit has already been filed.
The matter stands complete.
Registry to process to list the same before the Hon'ble Court, as per rules.
(CHIRAG BHANU SINGH) Registrar Signature Not Verified Digitally signed by SONALI SAUND Date: 2016.07.13 17:15:51 IST Reason: