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Karnataka High Court

Shankuntala vs State Of Karnataka on 6 December, 2023

                                                -1-
                                                            NC: 2023:KHC:44172
                                                          WP No. 21678 of 2023




                           IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                             DATED THIS THE 06TH DAY OF DECEMBER, 2023

                                              BEFORE
                               THE HON'BLE MR. JUSTICE E.S.INDIRESH
                           WRIT PETITION NO.21678 OF 2023 (KLR-RR/SUR)


                      BETWEEN:



                      1.    SHANKUNTALA
                            W/O KUMAR
                            AGED ABOUT 34 YEARS
                            OCC: HOUSE MAID
                            R/O NO.167, 8TH CROSS ROAD
                            PAPANNA BLOCK, R B COLONY
                            GANGANAGARA, R T NAGAR POST
                            BENGALURU-560032.

                      2.    MANGALA
                            W/O SHAMACHARI
                            AGED ABOUT 41 YEARS
                            OCC: HOUSE MAID
                            R/O NO.25, 2ND CROSS
Digitally signed by
                            NEAR CHIKKAMMA DODDAMMA TEMPLE
ARUN KUMAR M S              PEENYA II STAGE
Location: High
Court of Karnataka          PEENYA SMALL INDUSTRIES
                            BENGALURU-560058.

                      3.    V T RIMNA TULSI
                            W/O KUMAR
                            AGED ABOUT 28 YEARS
                            OCC: HOUSE MAID
                            NO.30, RAMAKRISHNAPPA BLOCK
                            A K COLONY, PEMMEGOWDA ROAD
                            NEAR YELUMUNDAMMA TEMPLE
                            J C NAGARA
                            BENGALURU-560006.
                             -2-
                                        NC: 2023:KHC:44172
                                      WP No. 21678 of 2023




4.   RAMYA
     W/O DEVAKUMAR
     AGED ABOUT 26 YEARS
     OCC: HOUSE MAID
     R/O NO.56/1, NANDIKRUPA
     GROUND FLOOR, 2ND MAIN ROAD
     DINNUR, R T NAGAR
     BENGALURU-560032.

5.   SUMA M.C.
     W/O LAKSHMANA B.S.
     AGED ABOUT 35 YEARS
     OCC: HOUSE MAID
     R/O NO.95/1, 21ST MAIN
     MARENAHALLI, NEAR KALABHAVANA
     J P NAGAR II PHASE
     BENGALURU-560078.

6.   KAVITHA T.
     W/O R. BHAGYARAJ
     AGED ABOUT 33 YEARS
     OCC: HOUSE MAID
     R/O NO.333, 18TH 'B' MAIN ROAD
     GRAPHEN GARDEN
     JAYANAGARA 9TH BLOCK
     BENGALURU-560041.

7.   LALITHA
     W/O RAMESH
     AGED ABOUT 38 YEARS,
     OCC: HOUSE MAID,
     R/O NO. 1864, 18TH 'B' MAIN,
     4TH 'T' BLOCK, CROSS,
     JAYANAGARA,
     BENGALURU - 560041.

8.   PUJA KAMALESH PANDE
     W/O BEERENDRA DUBE,
     AGED ABOUT 30 YEARS,
     OCC: HOUSE MAID,
     R/O NO. 104/3/4
     21ST MAIN ROAD,
                             -3-
                                        NC: 2023:KHC:44172
                                  WP No. 21678 of 2023




     NEAR RENUKA PRASANNA THEATER,
     MAERNAHALLI,
     J.P. NAGARA
     BENGALURU - 560078.

9.   SHOBA
     W/O LATE DEVARAJ,
     AGED ABOUT 35 YEARS,
     OCC: HOUSE MAID,
     NO.318, NEAR CHIKKA MASIDI ROAD,
     AVALAHALLI
     BENGALURU - 560062.

10. INDRANI
    W/O SUBRAMANI,
    AGED ABOUT 53 YEARS,
    OCC: HOUSE MAID,
    NO. 155, 2ND CROSS,
    CHAMUNDI NAGARA,
    R.T. NAGAR POST
    BENGALURU - 560032.

11. CHITRA LEKHA V.
    W/O LATE LOKESH,
    AGED ABOUT 34 YEARS,
    OCC: COOLI,
    R/O NO.20, 8TH CROSS,
    PAPANNA BLOCK,
    GANGANAGARA,
    R.T. NAGAR POST,
    BENGALURU - 560032.

12. VIJAYALAKSHMI H.N.
    W/O SOMASHEKARAIAH L.,
    AGED ABOUT 38 YEARS,
    OCC: HOUSE MAID,
    R/O NO.25, TULASI NILAYA,
    GOVINDAPPA COLONY,
    NAGASHETTAHALLI,
    RMV 2ND STAGE,
    BENGALURU - 560094.
                          -4-
                                      NC: 2023:KHC:44172
                                  WP No. 21678 of 2023




13. MERLIN
    W/O CHARLS,
    AGED ABOUT 45 YEARS,
    OCC HOUSE MAID,
    R/O NO.5, 1ST MAIN ROAD,
    NANDI GOKULA LAYOUT,
    L.R. BUNDE,
    BENGALURU - 560046.

14. K. MANJULA BAI
    W/O LATE K.J. RAJU,
    AGED ABOUT 51 YEARS,
    OCC: HOUSE MAID,
    R/O G-1, NO.-01,
    11TH CROSS, GROUND FLOOR,
    ACHARA COLLEGE MAIN ROAD,
    BHUVANESHWARI NAGARA,
    R.T.NAGARA POST,
    BENGALURU - 560032.

15. ARPITA G.Y
    D/O K.G. YOGAPPAN,
    AGED ABOUT 28 YEARS,
    OCC: HOUSE MAID
    R/ G-1, NO. -01, 3RD FLOOR,
    11TH CROSS, GROUND FLOOR,
    ACHARA COLLEGE MAIN ROAD,
    BHUVANESHWARI NAGARA,
    R.T. NAGARA POST,
    BENGALURU - 560032.

16. R. VENKATESH
    S/O S. RAMDU
    AGED ABOUT 62 YEARS,
    OCC: COOLI,
    R/O NO.3, MUNESHWARA 'C' BLOCK,
    STEPDOWN MATTADAHALLI,
    R.T. NAGAR POST,
    BENGALURU - 560032

17. A. UMADEVI
    W/O R. VENKATESH,
                          -5-
                                     NC: 2023:KHC:44172
                                   WP No. 21678 of 2023




    AGED ABOUT 46 YEARS,
    OCC: HOUSE MAID,
    R/O NO. 3/1, MUNESHWARA 'C' BLOCK,
    STEPDOWN MATTADAHALLI,
    R.T.NAGAR POST,
    BENGALURU - 560032.

18. V. PUNITH KUMAR
    S/O R. VENKATESH,
    AGED ABOUT 21 YEARS,
    R/O NO. 3/2, MUNESHWARA 'C' BLOCK,
    STEPDOWN MATTADAHALLI,
    R.T. NAGAR POST,
    BENGALURU - 560032.

19. INDU
    W/O KIRAN KUMAR B.L.
    AGED ABOUT 35 YEARS,
    OCC: GARMENT FACTORY EMPLOYEE,
    R/O C/O LAKSMI
    NO 31/2, 4TH 'D' CROSS,
    PEENYA II STAGE,
    SEETHAMMA TEMPLE ROAD,
    PEENYA SMALL INDUSTRIES,
    BENGALURU - 560058.

20. GEETHA BAI K.
    W/O MANJUNATH RAO JADU
    R/O 9TH 'A' CROSS,
    NEAR ANJENEYA TEMPLE,
    ITTAMADU 3RD STAGE,
    HOSAKEREHALLI,
    BENGALURU SOUTH - 560085.

21. BHARATHA DESHA
    SC AND ST HAKKU RAKSHNA
    SANGHATANA
    R/P BY PRESIDENT,
    V. THULASI PRAKASH @ V RAJU,
    NO. 33, GROUND FLOOR,
    SHOP NO. 6, 'C' MAIN ROAD,
    HMT LAYOUT, R.T.NAGAR POST,
                            -6-
                                       NC: 2023:KHC:44172
                                   WP No. 21678 of 2023




     BENGALURU - 560032.
     KARNATAKA SOCIETY REGISTERED ACT 1960


                                           ...PETITIONERS
(BY SRI. SYED AKBAR PASHA, ADVOCATE)

AND:

1.   STATE OF KARNATAKA
     REP BY SECRETARY
     HOUSING DEPARTMENT
     VIKASA SOUDHA
     BENGALURU-560001.

2.   THE DEPUTY COMMISSIONER
     BENGALURU DISTRICT
     BENGALURU DC OFFICE
     BENGALURU-560001.

3.   THE TAHSILDAR
     BENGALURU SOUTH TALUK
     BENGALURU-560001.

4.   CHIEF EXECUTIVE OFFICER
     BENGALURU SOUTH
     TALUK PANCHAYATH
     OFFICE AT NEAR BANSHANKARI TEMPLE
     BANASHANKARI
     BENGALURU-560050.

                                          ...RESPONDENTS
(BY SRI. C.N. MAHADESHWARAN, AGA FOR R1 TO R3
     NOTICE TO R4 IS DISPENSED WITH)

       THIS WRIT PETITION IS FILED UNDER ARTICLE 226 OF
THE CONSTITUTION OF INDIA PRAYING TO DIRECT THE
RESPONDENT NO.3 TAHSILDAR TO CONDUCT THE DURASTHI
OF THE LAND IN SY.NO.13 AN EXTENT OF 5 ACRES SITUATED
                               -7-
                                           NC: 2023:KHC:44172
                                        WP No. 21678 of 2023




AT CHALLGHATTA VILLAGE, KENGERI HOBLI, BENGALURU
SOUTH TALUK AND TO TRANSFER THE RECORDS TO THE
RESPONDENT NO.4, AS DIRECTED BY THE RESPONDENT NO.2
IN ITS ORDER NO.LND(S) CR 321/17-18 DATED            22.12.2017
WHICH IS PRODUCED AT ANNEXURE-A TO THE WRIT PETITION
WITHIN STIPULATED TIME.

      THIS PETITION COMING ON FOR PRELIMINARY HEARING,

THIS DAY, THE COURT MADE THE FOLLOWING:

                             ORDER

1. Heard learned counsel appearing for the petitioners.

2. After arguing the matter for some time, Sri. Syed Akbar Pasha, learned counsel appearing for the petitioners, sought leave of the Court to withdraw the Writ Petition with liberty to make application to the competent authority seeking redressal of their grievances.

3. Reserving such liberty, the Writ Petition is disposed of.

SD/-

JUDGE sac List No.: 1 Sl No.: 27