Karnataka High Court
Shankuntala vs State Of Karnataka on 6 December, 2023
-1-
NC: 2023:KHC:44172
WP No. 21678 of 2023
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 06TH DAY OF DECEMBER, 2023
BEFORE
THE HON'BLE MR. JUSTICE E.S.INDIRESH
WRIT PETITION NO.21678 OF 2023 (KLR-RR/SUR)
BETWEEN:
1. SHANKUNTALA
W/O KUMAR
AGED ABOUT 34 YEARS
OCC: HOUSE MAID
R/O NO.167, 8TH CROSS ROAD
PAPANNA BLOCK, R B COLONY
GANGANAGARA, R T NAGAR POST
BENGALURU-560032.
2. MANGALA
W/O SHAMACHARI
AGED ABOUT 41 YEARS
OCC: HOUSE MAID
R/O NO.25, 2ND CROSS
Digitally signed by
NEAR CHIKKAMMA DODDAMMA TEMPLE
ARUN KUMAR M S PEENYA II STAGE
Location: High
Court of Karnataka PEENYA SMALL INDUSTRIES
BENGALURU-560058.
3. V T RIMNA TULSI
W/O KUMAR
AGED ABOUT 28 YEARS
OCC: HOUSE MAID
NO.30, RAMAKRISHNAPPA BLOCK
A K COLONY, PEMMEGOWDA ROAD
NEAR YELUMUNDAMMA TEMPLE
J C NAGARA
BENGALURU-560006.
-2-
NC: 2023:KHC:44172
WP No. 21678 of 2023
4. RAMYA
W/O DEVAKUMAR
AGED ABOUT 26 YEARS
OCC: HOUSE MAID
R/O NO.56/1, NANDIKRUPA
GROUND FLOOR, 2ND MAIN ROAD
DINNUR, R T NAGAR
BENGALURU-560032.
5. SUMA M.C.
W/O LAKSHMANA B.S.
AGED ABOUT 35 YEARS
OCC: HOUSE MAID
R/O NO.95/1, 21ST MAIN
MARENAHALLI, NEAR KALABHAVANA
J P NAGAR II PHASE
BENGALURU-560078.
6. KAVITHA T.
W/O R. BHAGYARAJ
AGED ABOUT 33 YEARS
OCC: HOUSE MAID
R/O NO.333, 18TH 'B' MAIN ROAD
GRAPHEN GARDEN
JAYANAGARA 9TH BLOCK
BENGALURU-560041.
7. LALITHA
W/O RAMESH
AGED ABOUT 38 YEARS,
OCC: HOUSE MAID,
R/O NO. 1864, 18TH 'B' MAIN,
4TH 'T' BLOCK, CROSS,
JAYANAGARA,
BENGALURU - 560041.
8. PUJA KAMALESH PANDE
W/O BEERENDRA DUBE,
AGED ABOUT 30 YEARS,
OCC: HOUSE MAID,
R/O NO. 104/3/4
21ST MAIN ROAD,
-3-
NC: 2023:KHC:44172
WP No. 21678 of 2023
NEAR RENUKA PRASANNA THEATER,
MAERNAHALLI,
J.P. NAGARA
BENGALURU - 560078.
9. SHOBA
W/O LATE DEVARAJ,
AGED ABOUT 35 YEARS,
OCC: HOUSE MAID,
NO.318, NEAR CHIKKA MASIDI ROAD,
AVALAHALLI
BENGALURU - 560062.
10. INDRANI
W/O SUBRAMANI,
AGED ABOUT 53 YEARS,
OCC: HOUSE MAID,
NO. 155, 2ND CROSS,
CHAMUNDI NAGARA,
R.T. NAGAR POST
BENGALURU - 560032.
11. CHITRA LEKHA V.
W/O LATE LOKESH,
AGED ABOUT 34 YEARS,
OCC: COOLI,
R/O NO.20, 8TH CROSS,
PAPANNA BLOCK,
GANGANAGARA,
R.T. NAGAR POST,
BENGALURU - 560032.
12. VIJAYALAKSHMI H.N.
W/O SOMASHEKARAIAH L.,
AGED ABOUT 38 YEARS,
OCC: HOUSE MAID,
R/O NO.25, TULASI NILAYA,
GOVINDAPPA COLONY,
NAGASHETTAHALLI,
RMV 2ND STAGE,
BENGALURU - 560094.
-4-
NC: 2023:KHC:44172
WP No. 21678 of 2023
13. MERLIN
W/O CHARLS,
AGED ABOUT 45 YEARS,
OCC HOUSE MAID,
R/O NO.5, 1ST MAIN ROAD,
NANDI GOKULA LAYOUT,
L.R. BUNDE,
BENGALURU - 560046.
14. K. MANJULA BAI
W/O LATE K.J. RAJU,
AGED ABOUT 51 YEARS,
OCC: HOUSE MAID,
R/O G-1, NO.-01,
11TH CROSS, GROUND FLOOR,
ACHARA COLLEGE MAIN ROAD,
BHUVANESHWARI NAGARA,
R.T.NAGARA POST,
BENGALURU - 560032.
15. ARPITA G.Y
D/O K.G. YOGAPPAN,
AGED ABOUT 28 YEARS,
OCC: HOUSE MAID
R/ G-1, NO. -01, 3RD FLOOR,
11TH CROSS, GROUND FLOOR,
ACHARA COLLEGE MAIN ROAD,
BHUVANESHWARI NAGARA,
R.T. NAGARA POST,
BENGALURU - 560032.
16. R. VENKATESH
S/O S. RAMDU
AGED ABOUT 62 YEARS,
OCC: COOLI,
R/O NO.3, MUNESHWARA 'C' BLOCK,
STEPDOWN MATTADAHALLI,
R.T. NAGAR POST,
BENGALURU - 560032
17. A. UMADEVI
W/O R. VENKATESH,
-5-
NC: 2023:KHC:44172
WP No. 21678 of 2023
AGED ABOUT 46 YEARS,
OCC: HOUSE MAID,
R/O NO. 3/1, MUNESHWARA 'C' BLOCK,
STEPDOWN MATTADAHALLI,
R.T.NAGAR POST,
BENGALURU - 560032.
18. V. PUNITH KUMAR
S/O R. VENKATESH,
AGED ABOUT 21 YEARS,
R/O NO. 3/2, MUNESHWARA 'C' BLOCK,
STEPDOWN MATTADAHALLI,
R.T. NAGAR POST,
BENGALURU - 560032.
19. INDU
W/O KIRAN KUMAR B.L.
AGED ABOUT 35 YEARS,
OCC: GARMENT FACTORY EMPLOYEE,
R/O C/O LAKSMI
NO 31/2, 4TH 'D' CROSS,
PEENYA II STAGE,
SEETHAMMA TEMPLE ROAD,
PEENYA SMALL INDUSTRIES,
BENGALURU - 560058.
20. GEETHA BAI K.
W/O MANJUNATH RAO JADU
R/O 9TH 'A' CROSS,
NEAR ANJENEYA TEMPLE,
ITTAMADU 3RD STAGE,
HOSAKEREHALLI,
BENGALURU SOUTH - 560085.
21. BHARATHA DESHA
SC AND ST HAKKU RAKSHNA
SANGHATANA
R/P BY PRESIDENT,
V. THULASI PRAKASH @ V RAJU,
NO. 33, GROUND FLOOR,
SHOP NO. 6, 'C' MAIN ROAD,
HMT LAYOUT, R.T.NAGAR POST,
-6-
NC: 2023:KHC:44172
WP No. 21678 of 2023
BENGALURU - 560032.
KARNATAKA SOCIETY REGISTERED ACT 1960
...PETITIONERS
(BY SRI. SYED AKBAR PASHA, ADVOCATE)
AND:
1. STATE OF KARNATAKA
REP BY SECRETARY
HOUSING DEPARTMENT
VIKASA SOUDHA
BENGALURU-560001.
2. THE DEPUTY COMMISSIONER
BENGALURU DISTRICT
BENGALURU DC OFFICE
BENGALURU-560001.
3. THE TAHSILDAR
BENGALURU SOUTH TALUK
BENGALURU-560001.
4. CHIEF EXECUTIVE OFFICER
BENGALURU SOUTH
TALUK PANCHAYATH
OFFICE AT NEAR BANSHANKARI TEMPLE
BANASHANKARI
BENGALURU-560050.
...RESPONDENTS
(BY SRI. C.N. MAHADESHWARAN, AGA FOR R1 TO R3
NOTICE TO R4 IS DISPENSED WITH)
THIS WRIT PETITION IS FILED UNDER ARTICLE 226 OF
THE CONSTITUTION OF INDIA PRAYING TO DIRECT THE
RESPONDENT NO.3 TAHSILDAR TO CONDUCT THE DURASTHI
OF THE LAND IN SY.NO.13 AN EXTENT OF 5 ACRES SITUATED
-7-
NC: 2023:KHC:44172
WP No. 21678 of 2023
AT CHALLGHATTA VILLAGE, KENGERI HOBLI, BENGALURU
SOUTH TALUK AND TO TRANSFER THE RECORDS TO THE
RESPONDENT NO.4, AS DIRECTED BY THE RESPONDENT NO.2
IN ITS ORDER NO.LND(S) CR 321/17-18 DATED 22.12.2017
WHICH IS PRODUCED AT ANNEXURE-A TO THE WRIT PETITION
WITHIN STIPULATED TIME.
THIS PETITION COMING ON FOR PRELIMINARY HEARING,
THIS DAY, THE COURT MADE THE FOLLOWING:
ORDER
1. Heard learned counsel appearing for the petitioners.
2. After arguing the matter for some time, Sri. Syed Akbar Pasha, learned counsel appearing for the petitioners, sought leave of the Court to withdraw the Writ Petition with liberty to make application to the competent authority seeking redressal of their grievances.
3. Reserving such liberty, the Writ Petition is disposed of.
SD/-
JUDGE sac List No.: 1 Sl No.: 27