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State of Assam - Section

Section 18 in The Assam Fixation of Ceiling on Land Holdings Rules, 1957

18. Manner of disposal of excess land under Section 17.

(1)In giving settlement of any land under Section 17 the procedure laid down in sub-rule (2) of Rule 17 shall be followed mutatis mutandis.
(2)The Collector or the Officer authorised shall maintain a register mutatis mutandis in Form E.