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State of Jammu-Kashmir - Section

Section 12 in Jammu and Kashmir Forest (Protection) Force Rules, 2012

12. General powers and responsibilities of superior officers.

- The superior officers of the Force shall exercise such administrative and disciplinary powers over the members of the Force placed under their command as are specified in Schedules-II and III and such other powers as are conferred on them by any other rules relating to such servants and discharge of such responsibilities as are specified in these rules or may be specified in any directions issued by the State Government or the Director in this behalf.