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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Assam - Subsection

Section 22(5) in The Assam Engineering (Irrigation Department) Service Rules, 1978

(5)The inter se seniority of such Sub-divisional Officers and pub-divisional Officers (T.C.) shall be fixed in accordance with sub-rule (1) of this rule.