Supreme Court - Daily Orders
The State Of Himachal Pradesh vs Kiran Himral C/O Shusheel Thakur Etc. on 27 February, 2015
Bench: Kurian Joseph, N.V. Ramana
ITEM NO.19 COURT NO.13 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.)......
CRLMP No(s). 3177-3178/2015
(Arising out of impugned final judgment and order dated 22/07/2014
in CRLA No. 494/2012,22/07/2014 in CRLA No. 468/2012 passed by the
High Court Of Himachal Pradesh At Shimla)
STATE OF HIMACHAL PRADESH Petitioner(s)
VERSUS
KIRAN HIMRAL ETC. Respondent(s)
(with appln. (s) for c/delay in filing SLP)
Date : 27/02/2015 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s) Mr. Suryanarayana Singh, AAG
Ms. Pragati Neekhra,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
(Nidhi Ahuja) (Suman Jain) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Meenakshi Kohli Date: 2015.03.09 17:02:27 IST Reason: