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Supreme Court - Daily Orders

Security Printing And Minting ... vs The Workmen Through The General ... on 6 September, 2019

Bench: L. Nageswara Rao, Hemant Gupta

     ITEM NO.16                                   COURT NO.9                    SECTION IX

                                     S U P R E M E C O U R T O F            I N D I A
                                             RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                        No(s).18947/2019

     (Arising out of impugned final judgment and order dated 09-04-2019
     in RPS No. 26592/2015 passed by the High Court Of Judicature At
     Bombay)

     SECURITY PRINTING AND MINTING CORPORATION OF
     INDIA LTD. & ORS.                                                            Petitioner(s)

                                                          VERSUS

     THE WORKMEN THROUGH THE GENERAL SECRETARY
     ISP AND CNP STAFF UNION & ORS.                                                espondent(s)
     (FOR ADMISSION )

     Date : 06-09-2019 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE L. NAGESWARA RAO
                             HON'BLE MR. JUSTICE HEMANT GUPTA


     For Petitioner(s)                     Mr.   Dhruv Mehta,Sr.Adv.
                                           Ms.   Madhu Sweta,Adv.
                                           Ms.   Shivangi Khanna,Adv.
                                           Mr.   Rahul Shyam Bhandari, AOR
                                           Ms.   Bhavya Vijay Tangri,Adv.

     For Respondent(s)                     Mr. Vinay Navare,Sr.Adv.
                                           Ms. Deeplaxmi Subhash Matwankar , AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

As prayed, list on 13.09.2019.

The learned counsel for the petitioner is permitted to amend the Special Leave Petition to challenge the order of Division Bench.

Signature Not Verified

Digitally signed by
GEETA AHUJA
Date: 2019.09.07
12:12:04 IST
Reason:

                         (B.Parvathi)                                 (Sunil Kumar Rajvanshi)
                         Court Master                                     Court Master