Supreme Court - Daily Orders
Security Printing And Minting ... vs The Workmen Through The General ... on 6 September, 2019
Bench: L. Nageswara Rao, Hemant Gupta
ITEM NO.16 COURT NO.9 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).18947/2019
(Arising out of impugned final judgment and order dated 09-04-2019
in RPS No. 26592/2015 passed by the High Court Of Judicature At
Bombay)
SECURITY PRINTING AND MINTING CORPORATION OF
INDIA LTD. & ORS. Petitioner(s)
VERSUS
THE WORKMEN THROUGH THE GENERAL SECRETARY
ISP AND CNP STAFF UNION & ORS. espondent(s)
(FOR ADMISSION )
Date : 06-09-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE HEMANT GUPTA
For Petitioner(s) Mr. Dhruv Mehta,Sr.Adv.
Ms. Madhu Sweta,Adv.
Ms. Shivangi Khanna,Adv.
Mr. Rahul Shyam Bhandari, AOR
Ms. Bhavya Vijay Tangri,Adv.
For Respondent(s) Mr. Vinay Navare,Sr.Adv.
Ms. Deeplaxmi Subhash Matwankar , AOR
UPON hearing the counsel the Court made the following
O R D E R
As prayed, list on 13.09.2019.
The learned counsel for the petitioner is permitted to amend the Special Leave Petition to challenge the order of Division Bench.
Signature Not Verified Digitally signed by GEETA AHUJA Date: 2019.09.07 12:12:04 IST Reason: (B.Parvathi) (Sunil Kumar Rajvanshi) Court Master Court Master