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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Maharashtra - Subsection

Section 32(2) in The Maharashtra Borstal Schools Rules, 1965

(2)The following articles may be stocked in every such canteen, namely :-
(a)Tea, coffee, milk:
(b)such eatables and articles as the Inspector-General may, from time to time, approve:
(c)soap, oil, combs, and the like:
(d)fruits like bananas and mangoes;
(e)tooth paste, tooth powder, tooth brushes; and
(f)stationery articles like pencils, exercise books and papers.