Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Goa - Subsection Section 2(2) in The Goa, Daman and Diu Disposal of Immovable Evacuee Property Rules, 1977 (2)The terms and conditions on which auctioneers may be appointed shall, from time to time, be determined by the Government.
