Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] State of West Bengal - Section Section 20 in West Bengal Co-operative Societies Act, 2006 (20)"Co-operative Credit Society" means a Co-operative society, the primary object of which is to create funds for lending money to its members;
