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State of Punjab - Section

Section 68 in Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2002

68. Issue of orders and practice directions.

- Subject to the provisions of the Act and these regulations, the Commission may, from time to time, issue orders and practice directions in regard-to the implementation of the regulations and procedure to be followed and various matters, which the Commission has been empowered by these regulations to specify or direct.