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State of Jharkhand - Section

Section 72 in Civil Court Rules of the High Court of Judicature at Patna

72.

On the examination of the figures in the manner as in rule 70 the District Judge shall increase or reduce, the number of peons according as the number of processes has increased or decreased by 10 per cent, the surplus permanent hands in case of diminution being gradually absorbed against permanent vacancies by stopping fresh recruitment until the permissible limit has reached.B. Method of Recruitment and Appointment of Process-servers