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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(1)(c) in The Rajasthan Trade Articles (Licensing and Control) Order, 1980

(c)[ The Licence shall be valid for 20 years upto 31st March of the 20th year] [Substituted by S.O. 109, dated 30.8.1995, Rajasthan Government Gazette Extraordinary Part 4(ga)(2), dated 1.9.1995, page 179 (3) for the following: - 'The licence shall be valid upto 31st March next'.] and