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[Cites 0, Cited by 0] [Section 200] [Entire Act]

State of Andhra Pradesh - Subsection

Section 200(2) in Andhra Pradesh Municipalities Act, 1965

(2)The Municipal Engineer or where there is no Municipal Engineer, the Commissioner shall cause to be put up or painted in English and in the main language of the district on a conspicuous part of some buildings wall or place, at or near each end, corner or entrance, the name of every public street.