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[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

State of Bihar - Subsection

Section 38(1)(b) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(b)All moneys received by and on behalf of the institution and departments established and maintained by the University including all sums paid to the University under any provisions of this Act and the Statutes, Ordinances, Regulations and Rules made thereunder ;