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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(b) in The National Company Limited (Acquisition And Transfer Of Undertakings) Rules, 1980

(b)all other words and expressions used in these rules and not defined but defined in the National Company Limited (Acquisition and Transfer of Undertakings) Act, 1980 (42 of 1980), shall have the meanings respectively assigned to them in that Act.