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State of Rajasthan - Section

Section 17 in The Rajasthan Class IV Services (Recruitment and Other Service Conditions) Rules, 1963

17. Criteria for Selection.

- The persons enumerated in column 5 of the [Schedule I,] [Substituted by No. F. 2(8) DOIVA-II/ 18, Dated 23-7-91.] shall be eligible, on the basis of seniority-cum-merit for promotion to posts specified in column 2 of the [Schedule I] [Substituted by No. F. 2(8) DOP/A-II/18, Dated 23-7-91.], The promotions shall be made by the Appointing Authority with the approval of the Head of the Department Keeping in view their health, ability, diligence & efficiency.