Bombay High Court
Versova Andheri Matruchhaya ... vs The State Of Maharashtra And 2 Ors on 28 September, 2018
Author: G. S. Kulkarni
Bench: Naresh H. Patil, G. S. Kulkarni
1/2
2-wp-2038-16 & connected matters.doc
pdp
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2038 OF 2016
ALONG WITH ALL THE CONNECTED MATTERS
NOTIFIED ON THE BOARD
--------------------------------------------------------------------------------------------------
Office Notes, Office
Memoranda of appearances, Court's or Judge's orders
Court's orders or directions &
Registrar's orders.
--------------------------------------------------------------------------------------------------
Ms. Neha Joshi I/by Vidhi Partners for petitioners in WP
Nos.2038, 1000, 909, 2387, 1068, 2247, 2826, 1226,
1314, 1937, 2327, 2818 all of 2016 and WP No.1161 of
2017.
Mr. Harish Behany I/by Maniar Srivastava Associates
for petitioner in WP No. 404/2017.
Prachi Mhatre I/by Shivalkar & Co. for petitioners in WP
Nos.920/17 and 822/17.
Rujuta Patil for petitioner in WP/596/13.
Chinmaya Acharya I/by Reena Salunkhe for petitioners
in WP Nos.2000, 1996 and 1997 of 2016.
Leena Shah I/by Shan & Juria Associates for petitioner
in WP No.2615/17.
Ms. Sowmya Srikrishna a/w Mrs. Jasmine Sheth, Mr.
Abir Patel and Mr. Akshit Dedhia I/by Wadia Ghandy
and Co. for petitioners in WP No.550 of 2017.
Mr. Jasmine Seth, Mr. Abir Patel and Akshit Dedhia I/by
Wadia Ghandy & Co. for petitioners in WP Nos.704/16,
1338/17, 605/17, 455/17, 2604/16, 2774/16, 1679/17,
and WPL/2449/17.
Ms. G. R. Shashtri, Addl.G.P for State in WP
Nos.2038/16, 596/13, 1000/16, 1314/16, 1492/16,
1899/16, 2000/16, 2604/16, 2818/16, 455/17.
Mr. H. S. Venegavkar, Addl. G.P. for State in WP Nos.
704/16 and 1550/17.
Mr. H. Haryan, AGP for State in WP Nos. 909/16 and
2387/16.
::: Uploaded on - 28/09/2018 ::: Downloaded on - 30/09/2018 01:48:58 :::
2/2
2-wp-2038-16 & connected matters.doc
Mr. M. A. Sayed, AGP for State in WP Nos.1068/16 and
1226/16.
Mr. A. L. Patki, Addl. G.P. for State in WP Nos.1816/16,
1996/16, 404/17.
Mr. A. Shastri, AGP for State in WP No.1997/16.
Smt. Uma Palsuledesai, AGP for State in WP
Nos.2247/16 and 2774/18.
Mr. L. T. Satelkar, AGP for State in WP No.2826/16.
Mr. Joaquim F. Reis, Sr. Advocate a/w Sheetal Mane
for respondent no.2 - BMC.
CORAM : NARESH H. PATIL, ACTING CJ. &
G. S. KULKARNI, J.
SEPTEMBER 28, 2018. P.C. :
Registrar (Judicial-I) to verify how many petitions on the subject issue involved in these petitions are pending.
Stand over for three weeks i.e. 19/10/2018 for directions.
G. S. KULKARNI,J. ACTING CHIEF JUSTICE ::: Uploaded on - 28/09/2018 ::: Downloaded on - 30/09/2018 01:48:58 :::