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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Madhya Pradesh - Subsection

Section 24(xxi) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(xxi)[ to create administrative, ministerial and other posts with the prior sanction of the State Government;] [Substituted by M.P. Act No. 23 of 1991.]