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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(1)(d) in The Fertilizer (Control) Order, 1985

(d)seize or detain any fertilizer in respect of which he has reason to believe that a contravention of this Order has been or is being or is about to be committed ;