Section 32(2)(k) in The U.P. Panchayat Raj Act, 1947

[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Uttar Pradesh - Subsection

Section 32(2)(k) in The U.P. Panchayat Raj Act, 1947

(k)All sums received by the [Gram Panchayat] [Substituted by U.P. Act No. 9 of 1994.] from any individual or corporation or the State Government under Section 24 or any other law.

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State of Uttar Pradesh - Subsection

Section 32(2)(k) in The U.P. Panchayat Raj Act, 1947