Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Sikkim - Subsection Section 8(1) in Land Acquisition Rules, 1977 (1)If a statement of objection is field after the date specified in the notification under Section 4 of by a person who is not interested in the land, it shall be summarily rejected.
