Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(2)(a) in The Actuaries Act, 2006

(a)a minimum of nine and not more than twelve persons from amongst fellow Members to be elected by the fellow and the associate Members of the Institute in such manner as may be prescribed: