Delhi High Court - Orders
Dr. Chajjed Arunkumar vs Registrar Of Societies And Ors on 26 July, 2022
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4128/2022 & CM APPL. 12341/2022, CM APPL.
12342/2022.
DR. CHAJJED ARUNKUMAR ..... Petitioner
Through: Mr. Aniruddha Deshmukh, Advocate.
versus
REGISTRAR OF SOCIETIES AND ORS. ..... Respondents
Through: Mr. Sameer Vashisht, ASC Civil,
GNCTD with Sanjana Nangia,
Advocates for R-1 & 2.
Mr. Shri Venkatesh, Mr. V.M.
Kannan and Ms. Isnain Muzamil,
Advocates for R-3.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 26.07.2022
1. Counsel for Petitioner has completed his submissions. He places 1 reliance on M/s. Narinder Batra v. Union of India and Praga Tools Corporation v. Shri C. A. Imanual & Ors.2
2. Re-notify for tomorrow i.e., on 27th July, 2022.
SANJEEV NARULA, J JULY 26, 2022/as 1 ILR (2009) IV Delhi 280.
2[1969] 3 S.C.R Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:26.07.2022 20:30:06