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Madhya Pradesh High Court

Sonu Rathore vs The State Of Madhya Pradesh on 20 August, 2025

Author: Pranay Verma

Bench: Pranay Verma

1 MCRC-15313-2025 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 15313 of 2025 (SONU RATHORE Vs THE STATE OF MADHYA PRADESH ) Dated : 20-08-2025 Shri Arvind Singh Yadav - Advocate for the applicant.

Shri Saket Udeniya - PP for the State.

As prayed by learned counsel for applicant, list this case after four weeks.

(RAJESH KUMAR GUPTA ) JUDGE Vishal Signature Not Verified Signed by: VISHAL UPADHYAY Signing time: 8/21/2025 10:14:01 AM