Madhya Pradesh High Court
Sonu Rathore vs The State Of Madhya Pradesh on 20 August, 2025
Author: Pranay Verma
Bench: Pranay Verma
1 MCRC-15313-2025 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 15313 of 2025 (SONU RATHORE Vs THE STATE OF MADHYA PRADESH ) Dated : 20-08-2025 Shri Arvind Singh Yadav - Advocate for the applicant.
Shri Saket Udeniya - PP for the State.
As prayed by learned counsel for applicant, list this case after four weeks.
(RAJESH KUMAR GUPTA ) JUDGE Vishal Signature Not Verified Signed by: VISHAL UPADHYAY Signing time: 8/21/2025 10:14:01 AM