Section 2(1)(ii) in The Meghalaya Administration of Justice (Amendment) Act, 1976

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State of Meghalaya - Subsection

Section 2(1)(ii) in The Meghalaya Administration of Justice (Amendment) Act, 1976

(ii)in Rule 1, for the words "District known as the Garo Hills" the words "East Garo Hills District and West Garo Hills District" shall be substituted; and

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State of Meghalaya - Subsection

Section 2(1)(ii) in The Meghalaya Administration of Justice (Amendment) Act, 1976