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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(8) in Gudalur Janmam Estates (Abolition and Conversion into Ryotwari) Rules, 1974

(8)"Settlement estate assessment" in respect of a land means the estate assessment appropriate to the soil classification assigned to the land at the settlement;