Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 637A(1)] [Section 637A] [Entire Act] Union of India - Subsection Section 637A(1)(a) in The Companies Act, 1956 (a)to accord approval, sanction, consent, confirmation or recognition to or in relation to, any matter; or