Bombay High Court
Sangram Sampatrao Deshmukh vs The Election Commissioner Of India ... on 8 September, 2021
Author: Prakash D. Naik
Bench: Prakash D. Naik
rpa 1/1 1 ep 2 2021.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
ELECTION PETITION NO.2 OF 2021
Sangram Sampatrao Deshmukh .. Petitioner
Versus
The Election Commission of
India and Ors. .. Respondents
......
Mr.Pralad D. Paranjape a/w. Mr.Manish Kelkar and Ms,Druti
Datar, Advocate for the Petitioner.
Mr.Pradeep Rajgopal a/w. Drushti Shah, Advocate for Respondent
Nos.1 to 3.
Mr.P.G. Lad, Advocate for Respondent No.4.
Mr.Jayant Ramchandra Patil, Respondent No.25, appearing in
person.
......
CORAM : PRAKASH D. NAIK, J.
DATED : SEPTEMBER 8, 2021. P.C. :
Learned counsel Mr.Rajgopal appeared for respondent nos.1 to 3. Respondent No.25 has appeared in person. Learned advocate Mr.Lad appears for respondent no.4. The report indicate that some of the respondents are not served. Digitally signed by RAJESHRI RAJESHRI PRAKASH PRAKASH AHER
2 Stand over to 6th October, 2021.
AHER Date:
2021.09.13
18:30:40
+0530
(PRAKASH D. NAIK, J.)