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Bombay High Court

Sangram Sampatrao Deshmukh vs The Election Commissioner Of India ... on 8 September, 2021

Author: Prakash D. Naik

Bench: Prakash D. Naik

                      rpa                           1/1                     1 ep 2 2021.doc


                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                ORDINARY ORIGINAL CIVIL JURISDICTION


                                    ELECTION PETITION NO.2 OF 2021

                      Sangram Sampatrao Deshmukh                          .. Petitioner
                               Versus
                      The Election Commission of
                      India and Ors.                                      .. Respondents
                                                      ......
                      Mr.Pralad D. Paranjape a/w. Mr.Manish Kelkar and Ms,Druti
                      Datar, Advocate for the Petitioner.

                      Mr.Pradeep Rajgopal a/w. Drushti Shah, Advocate for Respondent
                      Nos.1 to 3.

                      Mr.P.G. Lad, Advocate for Respondent No.4.

                      Mr.Jayant Ramchandra Patil, Respondent No.25, appearing in
                      person.
                                                  ......
                                                CORAM : PRAKASH D. NAIK, J.

DATED : SEPTEMBER 8, 2021. P.C. :

Learned counsel Mr.Rajgopal appeared for respondent nos.1 to 3. Respondent No.25 has appeared in person. Learned advocate Mr.Lad appears for respondent no.4. The report indicate that some of the respondents are not served. Digitally signed by RAJESHRI RAJESHRI PRAKASH PRAKASH AHER

2 Stand over to 6th October, 2021.

AHER     Date:
         2021.09.13
         18:30:40
         +0530




(PRAKASH D. NAIK, J.)