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State of Rajasthan - Section

Section 279 in Rajasthan Land Revenue (Land Records) Rules, 1957

279. Instruments.

- There should ordinarily be one complete set of instruments in good order for every six [trainees] [Substituted 'scholars' by Notification No. G.S.R. 176, dated 7.2.2012 (w.e.f. 23.1.1958).] and the Head Master should be held responsible for their custody. He must maintain a stock book in the prescribed form and must submit to the Sadar Qanungo by the 1st of June a list of the instruments in stock, noting any which may have become unserviceable or require repairs.