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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Bombay Presidency - Subsection

Section 13(4) in THE BOMBAY LIFTS ACT, 1939

(4)In sub-section (2) of section 9, for the words beginning with the words “the owner of every building” and ending with the words “in such building” the following shall be substituted, namely:-“for every building in which a lift has been installed by Government, Government”;