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[Cites 0, Cited by 0] [Section 310] [Entire Act]

Union of India - Subsection

Section 310(4) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(4)In all cases mentioned in sub-regulation (2) the awardee will be paid the gratuity, if attached to the award.Section XI - Meritorious Service Medal