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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Punjab - Subsection

Section 21(2)(xii) in The Punjab Minimum Wages Rules, 1950

(xii)[ deductions for rent of accommodation for cattle sheds and storage supplied by the employers] [Added, vide Punjab Government Notification No. GSR 308/CA/11/48/S.30/Amd.(1)/62, dated 14.12.1962.].