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[Cites 0, Cited by 0] [Section 705] [Entire Act]

Bengal Presidency - Subsection

Section 705(10) in Police Regulations, Bengal , 1943

(10)All railways over which Government may hereafter reserve control in such matters.Note. - (i) Poddars in charge generally make use of this concession
(ii)The equivalents of these weights in money-value would be as follows:-
Silver coin -    
54 maunds to 135 maunds ... Rs. 1,50,000 to Rs. 3,75,000
135 maunds to 270 maunds   Rs. 3,75,000 to Rs. 7,50,000
270 maunds and over maunds   Rs. 7,50,000
Copper coin -    
54 maunds to 135 maunds ... Rs. 4,510 to Rs. 11,275
135 maunds to 270 maunds   Rs. 11,275 to Rs. 22,550
270 maunds and over maunds   Rs. 22550
One maund of copper coin packed for remittance is estimated to equal the value of Rs. 82.